Smt. Jamuna Debbarma (Malakar) ... vs United India Insurance Company ...
2023 Latest Caselaw 340 Tri

Citation : 2023 Latest Caselaw 340 Tri
Judgement Date : 26 April, 2023

Tripura High Court

Smt. Jamuna Debbarma (Malakar) ... vs United India Insurance Company ... on 26 April, 2023

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                     HIGH COURT OF TRIPURA
                       _A_G_A_R_T_A_L_A_
                     Review Petition No.18 of 2023
Smt. Jamuna Debbarma (Malakar) and others
                                                       ...... Petitioner(s)

                             VERSUS
United India Insurance Company Limited and others
                                                       ......Respondent(s)

For Petitioner(s) : Mr. P.K. Pal, Advocate, Ms. M. Majumder, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

_O_ R_ D_ E_ R_ 26/04/2023 The instant review petition arises out of judgment rendered

by the Hon'ble Justice T. Amarnath Goud.

Let the matter be listed before the appropriate Bench.

(APARESH KUMAR SINGH) CJ

Dipesh

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