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Mr. Somik Deb vs Mr. D. Bhattacharjee
2023 Latest Caselaw 290 Tri

Citation : 2023 Latest Caselaw 290 Tri
Judgement Date : 5 April, 2023

Tripura High Court
Mr. Somik Deb vs Mr. D. Bhattacharjee on 5 April, 2023
                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C) 675/2021
         For Petitioner(s)       :    Mr. Somik Deb, Sr. Advocate
                                      Mr. A. Baran, Advocate
         For Respondent(s)       :    Mr. D. Bhattacharjee, GA

Ms. NC Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 05/04/2023 Mr. Somik Deb, learned senior counsel for the petitioner has exchanged some judgments passed by this court with learned GA appearing for the State-respondents.

Learned GA has sought for an accommodation to go through the judgments.

Prayer stands allowed.

List the matter on 11.04.2023 for continuation of hearing as Part Heard.

JUDGE

Saikat

 
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