Mr. Raju Datta vs Mr. R. Saha
2022 Latest Caselaw 897 Tri

Citation : 2022 Latest Caselaw 897 Tri
Judgement Date : 29 September, 2022

Tripura High Court

Mr. Raju Datta vs Mr. R. Saha on 29 September, 2022

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                              Review Pet. 56/2022
         For Petitioner(s)       :    Mr. Raju Datta, Advocate
         For Respondent(s)       :    Mr. R. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 29/09/2022 Heard Mr. Raju Datta, learned counsel for the petitioner. Also heard Mr. R. Saha, learned counsel for the respondent. After going through the contents of the petition, I find no ground to review of the judgment and order dated 10.05.2022 passed in WP(C) 699 of 2020..

Accordingly, the instant review petition stands dismissed. However, the petitioner is at liberty to proceed in accordance with law.

JUDGE

Saikat

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