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Mr. Somik Deb vs Mr. K. De
2022 Latest Caselaw 831 Tri

Citation : 2022 Latest Caselaw 831 Tri
Judgement Date : 6 September, 2022

Tripura High Court
Mr. Somik Deb vs Mr. K. De on 6 September, 2022
                                              Page - 1 of 1



                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                           WP(C)No.552/2021

           For Petitioner(s)           :     Mr. Somik Deb, Sr. Advocate.
                                             Mr. S.D. Bhattacharjee, Advocate.
                                             Ms. R. Chakraborty, Advocate.
           For Respondent(s)           :     Mr. K. De, Addl. GA.

Mr. N. Majumdar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 06.09.2022 (Indrajit Mahanty, C.J.)

Heard learned counsel for the parties.

Judgment is reserved.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Paritosh

 
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