Ms. R. Guha vs Mr. B. Majumder
2022 Latest Caselaw 997 Tri

                          HIGH COURT OF TRIPURA
                                 AGARTALA
                               WP(C) 837/2022
                          Alongwith WP(C) 838/2022
                               WP(C) 839/2022
                               WP(C) 840/2022
                               WP(C) 841/2022
                               WP(C) 842/2022
                               WP(C) 843/2022
                               WP(C) 844/2022
                               WP(C) 845/2022

         For Petitioner(s)         :     Ms. R. Guha, Advocate
         For Respondent(s)         :     Mr. B. Majumder, Deputy SGI

HON'BLE MR. JUSTICE ARINDAM LODH Order 29/11/2022 Ms. R. Guha, learned counsel appearing for the petitioner has submitted that the present writ petitions are covered by a judgment of this court rendered in WP(C) 120 of 2021 titled as Smt. Sangita Tanti vs. Union of India and 4 others.

Mr. B. Majumder, learned Deputy SGI has sought for an accommodation to examine the same. Prayer stands allowed.

List the matter on 13.12.2022. Ms. Guha, learned counsel shall furnish a copy of the judgment to learned Deputy SGI in course of the day.

JUDGE

Saikat