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Mr. S Deb vs Mr. M Debbarma
2022 Latest Caselaw 544 Tri

Citation : 2022 Latest Caselaw 544 Tri
Judgement Date : 23 May, 2022

Tripura High Court
Mr. S Deb vs Mr. M Debbarma on 23 May, 2022
                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                  WP (C) No. 200 of 2022

          For Petitioner(s)         :     Mr. S Deb, Sr. Adv.

          For Respondent(s)         :     Mr. M Debbarma, Addl. GA.

HON'BLE MR. JUSTICE S. TALAPATRA Order

23.05.2022

Mr. S Deb, learned senior counsel appearing for the petitioner

has stated that the matter is covered by a previous judgment of this court.

Let the matter be listed on 24.05.2022 for disposal.

Mr. M Debbarma, learned Addl. GA appears for the

respondents.

JUDGE

satabdi

 
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