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For vs For
2022 Latest Caselaw 508 Tri

Citation : 2022 Latest Caselaw 508 Tri
Judgement Date : 17 May, 2022

Tripura High Court
For vs For on 17 May, 2022
                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                    WP(C) 27 of 2022
                                    WP(C) 88 of 2022
                                    WP(C) 104 of 2022
                                    WP(C) 105 of 2022
                                    WP(C) 151 of 2022
                                    WP(C) 237 of 2022

       For petitioner(s)        :     Mr. P Roy Barman, Sr. Adv
                                      Ms S Deb (Gupta), Adv
                                      Mr. Samarjit Bhattacharjee, Adv
                                      Mr. DJ Saha, Adv

       For Respondent(s)        :     Mr. D Bhattacharjee, GA

Mr. S Saha, Adv Mr. Raju Dutta, Adv

HON'BLE MR. JUSTICE S. TALAPATRA Order 17.05.2022.

All these writ petitions being WP(C) 27 of 2022, WP(C) 88 of

2022, WP(C) 104 of 2022, WP(C) 105 of 2022, WP(C) 151 of 2022 and

WP(C) 237 of 2022 are heard together as the challenge, with a

negligible variation, is common in all these writ petitions.

Judgment is reserved.

JUDGE

lodh

 
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