Mr. P. K. Pal vs Mr. S. Deb
2022 Latest Caselaw 394 Tri

Citation : 2022 Latest Caselaw 394 Tri
Judgement Date : 31 March, 2022

Tripura High Court

Mr. P. K. Pal vs Mr. S. Deb on 31 March, 2022

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                               Crl.Rev.Petn 26 of 2021

        For Petitioner(s)                   : Mr. P. K. Pal, Adv.
                                              Mr. S. Datta, Adv.
        For Respondent(s)                   : Mr. S. Deb, Sr. Adv.
                                              Mr. B. Debnath, Adv.
                                              Mr. S. Debnath, Addl. PP.

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                         ORDER

31.03.2022

Heard counsel for the parties.

Judgment reserved.

JUDGE

Dipak

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