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For The vs For The
2022 Latest Caselaw 362 Tri

Citation : 2022 Latest Caselaw 362 Tri
Judgement Date : 25 March, 2022

Tripura High Court
For The vs For The on 25 March, 2022
                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                WP(C) 47 of 2022

For the Appellant(s)              :     Mr.   Mr. Raju Datta, Adv
For the respondent(s)             :     Mr.   B Majumder, Asst. SG

Mr. B Majumder, CGC Mr. D Sarma, Addl. GA Mr. K De, Addl. GA Mr. M Debbarma, Addl. GA Mr. DC Saha, Adv.

Mr. Anujit Dey, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

25.03.2022

In view of the common judgment and order passed today in WP(C)

859 of 2021, WP(C) 692 of 2021, WP(C) 47 of 2022, WP(C) 824 of 2021, WP(C)

924 of 2021, WP(C) 925 of 2021, WP(C) 926 of 2021, WP(C) 927 of 2021, WP(C)

928 of 2021, WP(C) 930 of 2021 and WP(C) 931 of 2021, this petition stands

disposed of.

The original judgment and order is kept in the file of WP(C) 859 of

2021.

JUDGE

lodh

 
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