Citation : 2022 Latest Caselaw 324 Tri
Judgement Date : 16 March, 2022
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRL.A(J) NO.10 OF 2020
HON'BLE MR. JUSTICE T. AMARNATH GOUD
HON'BLE MR. JUSTICE ARINDAM LODH
Present:
For the Appellant(s) : Mr. S. Sarkar, Sr. Advocate.
Ms. P. Chakraborty, Advocate.
For the Respondent(s) : Mr. S. Debnath, Addl. P.P.
16.03.2022
Order
Arguments heard.
Judgment reserved.
JUDGE JUDGE
suhanjit
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