Present vs For The
2022 Latest Caselaw 283 Tri

Citation : 2022 Latest Caselaw 283 Tri
Judgement Date : 9 March, 2022

Tripura High Court

Present vs For The on 9 March, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          F.A. NO.4 OF 2019

             HON'BLE MR. JUSTICE T. AMARNATH GOUD
              HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Appellant(s)             : Mr. A.R. Barman, Advocate.

For the Respondent(s)            : Mr. H.K. Bhowmik, Advocate.

09.03.2022

Order

Arguments heard.

Judgment reserved.

JUDGE JUDGE

suhanjit

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