Citation : 2022 Latest Caselaw 262 Tri
Judgement Date : 4 March, 2022
HIGH COURT OF TRIPURA
AGARTALA
RFA 40 /2019
For the Appellant(s) : Mr. NG Nandi, Advocate
For the Respondent(s) :
Mr. D. Bhattacharjee, GA Mr. SM Chakraborty, Sr. Advocate Ms. P. Chakraborty, Advocate Ms. A. Pal, Advocate Ms. N. Chakma Saha, Advocate HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 04/03/2022
The appeal stands dismissed. Detailed judgment will follow.
JUDGE JUDGE Saikat
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