Mr. S. Lodh vs Mr. Ratan Datta
2022 Latest Caselaw 611 Tri

Citation : 2022 Latest Caselaw 611 Tri
Judgement Date : 30 June, 2022

Tripura High Court

Mr. S. Lodh vs Mr. Ratan Datta on 30 June, 2022

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                          Crl. Petn. 32 of 2022

For the Petitioner(s)            :            Mr. S. Lodh, Advocate
For the Respondent(s)            :            Mr. Ratan Datta, P.P.

HON'BLE MR. JUSTICE ARINDAM LODH JUDGMENT & ORDER (ORAL) 30/06/2022

At the request of Mr. Ratan Datta, learned P.P. appearing for the respondent, list the matter on 05.07.2022.

JUDGE

Rohit

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