Citation : 2022 Latest Caselaw 607 Tri
Judgement Date : 29 June, 2022
HIGH COURT OF TRIPURA
AGARTALA
CRL A (J) 57 OF 2020
Present:
For the appellant (s) : Mr. P.K. Biswas, Sr. Advocate.
Mr. P. Majumder, Advocate.
For the respondent (s) : Mr. S. Ghosh, Addl. P.P.
Mr. J. Majumder, Advocate.
HON'BLE MR.JUSTICE T. AMARNATH GOUD HON'BLE MR.JUSTICE ARINDAM LODH
29.06.2022 Order Heard Mr. S. Ghosh, learned Addl. P.P. appearing for the State-respondent.
Also heard learned Sr. counsel, Mr. P.K.Biswas, assisted by Mr. P. Majumder, learned counsel for the appellant for some time. In the midst of hearing, Mr. Biswas, learned Sr. counsel has sought for a short adjournment for placing some judgments in support of his argument.
Prayer is allowed.
List the matter on 13.07.2022.
JUDGE JUDGE sanjay
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