Mr. P. Roy Barman vs Mr. R. Datta
2022 Latest Caselaw 686 Tri

Citation : 2022 Latest Caselaw 686 Tri
Judgement Date : 19 July, 2022

Tripura High Court

Mr. P. Roy Barman vs Mr. R. Datta on 19 July, 2022

                                   HIGH COURT OF TRIPURA
                                         AGARTALA

                                          CRP 54 of 2022

        For Petitioner(s)                     : Mr. P. Roy Barman, Sr. Adv.
                                                Mr. S. Bhattacharjee, Adv.
        For Respondent(s)                     : Mr. R. Datta, PP.

                            HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                             ORDER

19.07.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

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