Mr. A. Bhowmik vs Mr. A. Dey
2022 Latest Caselaw 85 Tri

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                           WP(C)No.256 of 2021
                                           WP(C)No.257 of 2021
                                           WP(C)No.258 of 2021
                                           WP(C)No.259 of 2021
                                           WP(C)No.260 of 2021
                                           WP(C)No.261 of 2021

               For Petitioner(s)              : Mr. A. Bhowmik, Adv.
               For Respondent(s)              : Mr. A. Dey, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

21/01/2022

Let the matter be listed on 04.03.2022 as it appears from the

order dated 14.12.2021, the directions contained in the para-14 of the

judgment dated 16.03.2021 has been stayed by a Division Bench of this court

in a series of writ appeals.

JUDGE

Sabyasachi B