Mr. A. Bhowmik vs Mr. A. Dey
2022 Latest Caselaw 84 Tri

Citation : 2022 Latest Caselaw 84 Tri
Judgement Date : 21 January, 2022

Tripura High Court

Mr. A. Bhowmik vs Mr. A. Dey on 21 January, 2022

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                           WP(C)No.255 of 2021

               For Petitioner(s)              : Mr. A. Bhowmik, Adv.
               For Respondent(s)              : Mr. A. Dey, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

21/01/2022

Let the matter be listed on 04.03.2022 as it appears from the

order dated 14.12.2021, the directions contained in the para-14 of the

judgment dated 16.03.2021 has been stayed by a Division Bench of this court

in a series of writ appeals.

JUDGE

Sabyasachi B

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