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Mr. K Nath vs Mr. D Sharma
2022 Latest Caselaw 70 Tri

Citation : 2022 Latest Caselaw 70 Tri
Judgement Date : 19 January, 2022

Tripura High Court
Mr. K Nath vs Mr. D Sharma on 19 January, 2022
                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                    WP(C) No. 94 of 2019

          For Petitioner(s)                  : Mr. K Nath, Adv.

          For Respondent(s)                  : Mr. D Sharma, Addl. GA.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 19.01.2022

Heard in part.

At the request of Mr. K Nath, learned counsel appearing for the

petitioners, list the matter on 21.01.2022.

Mr. K Nath, learned counsel has completed his submission. This

accommodation has been made for placing some judgments in support of his

contention.

This court also heard Mr. D Sharma, learned Addl. GA appearing

for the respondents No.1, 3 & 4.

None appears for the respondents No. 2, 5, 6, 7 & 8 when the

matter is taken up.

JUDGE

Satabdi

 
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