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For vs Unknown
2022 Latest Caselaw 44 Tri

Citation : 2022 Latest Caselaw 44 Tri
Judgement Date : 12 January, 2022

Tripura High Court
For vs Unknown on 12 January, 2022
                                HIGH COURT OF TRIPURA
                                      AGARTALA

                                    IA No. 01 of 2019
                              in Review Pet. No. 64 of 2019

          For Applicant(s)                : Mrs. P Dhar, Adv.

          For Respondent(s)               : Mr. D Sharma, Addl. GA.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 12.01.2022

List the matter on 17.01.2022 for continuation of hearing.

Mr. Sharma, learned Addl. GA appearing for the respondents

No.1, 2, 3 & 4 has placed two decisions of the Apex Court in University of

Delhi vs. Union of India & Ors. reported in 2020 (13) SCC 745 and in

Majji Sannemma @ Sanyasirao vs. Reddy Sridevi & Ors. (judgment dated

16.12.2021) delivered in Civil Appeal No.7696/2021.

Ms. P Dhar, learned counsel appears for the applicants.

JUDGE

Satabdi

 
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