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For vs For
2022 Latest Caselaw 43 Tri

Citation : 2022 Latest Caselaw 43 Tri
Judgement Date : 12 January, 2022

Tripura High Court
For vs For on 12 January, 2022
                                    Page 1 of 1




                       HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_
                          LA APP No.15 of 2021
For Appellant(s)        :     Mr. A. De, Advocate.
For Respondent(s)           : Mr. D. Bhattacharjee, G.A.,

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY _O_ R_ D_ E_ R_ 12/01/2022

While the learned counsel for the appellant is present none

appears for the private respondents at the time of call.

Learned counsel for the appellant submits that this matter is

covered by a judgment rendered by the Hon'ble Single Judge of this

Court in LA APP No.97 of 2019 dated 02.06.2020. He is requested to

hand over a copy of the said judgment to the counsel for the private

respondents as well.

Matter be listed on 9th February, 2022.

(INDRAJIT MAHANTY), CJ

Dipesh

 
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