Mr. Raju Datta vs Mr. Bidyut Majumder
2022 Latest Caselaw 34 Tri

Citation : 2022 Latest Caselaw 34 Tri
Judgement Date : 11 January, 2022

Tripura High Court

Mr. Raju Datta vs Mr. Bidyut Majumder on 11 January, 2022

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                          HIGH COURT OF TRIPURA
                                 AGARTALA

                              WP(C) No.277/2021
                            With WP(C) No.278/2021
            For Petitioner(s) : Mr. Raju Datta, Advocate
            For Respondent(s) : Mr. Bidyut Majumder, Asstt. S. G.,

Mr. D Sharma, Addl. Govt. Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE JUSTICE MR. S G CHATTOPADHYAY

_O_R_D_E_ R_

11/01/2022 (Indrajit Mahanty, CJ).

Heard.

Judgment is reserved.

( S G CHATTOPADHYAY, J ) ( INDRAJIT MAHANTY, CJ )

Sukhendu

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