Present vs For The
2022 Latest Caselaw 209 Tri

Citation : 2022 Latest Caselaw 209 Tri
Judgement Date : 21 February, 2022

Tripura High Court

Present vs For The on 21 February, 2022

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                      HIGH COURT OF TRIPURA
                            AGARTALA

                            RSA 06 OF 2019
Present:
  For the appellant (s)         : Mr. S.S. Debnath, Advocate.

  For the respondent (s)     :    Mr. P. Roy Barman, Sr. counsel.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 21.02.2022 Order Heard arguments. Judgment is reserved.

JUDGE

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