Mr. Somik Deb vs Mr. D Bhattacharjee
2022 Latest Caselaw 177 Tri

                                   HIGH COURT OF TRIPURA
                                         AGARTALA

                                  Cont. Cas(C) No.106 of 2021

          For Petitioner(s)                : Mr. Somik Deb, Sr. Adv.
                                             Ms. R Chakraborty, Adv.

          For Respondent(s)                : Mr. D Bhattacharjee, GA.

Mr. S Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

15.02.2022

The matter is released from part-heard.

Mr. D Bhattacharjee, learned senior counsel assisted by Mr. S

Saha, learned counsel appearing for the respondents has undertaken before

this court that if the matter is listed on 18.02.2022, the appropriate order will

be passed by the respondents.

Let the matter be listed on 18.02.2022.

Be that as it may, if no such order is passed in compliance to the

judgment and order dated 19.02.2021 delivered in WP(C) No.451/2020, the

respondents shall appear in person to respond to the charge as is

contemplated to be framed by this court for furtherance of the proceeding.

Mr. Somik Deb, learned senior counsel assisted by Ms. R

Chakraborty, learned counsel appears for the petitioner.

JUDGE

satabdi