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Mr. Samarjit Bhattacharjee vs Mr. D. Sharma
2022 Latest Caselaw 172 Tri

Citation : 2022 Latest Caselaw 172 Tri
Judgement Date : 14 February, 2022

Tripura High Court
Mr. Samarjit Bhattacharjee vs Mr. D. Sharma on 14 February, 2022
                                    Page - 1 of 1

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                  WP(C) 686/2020

For Petitioner(s)            :      Mr. Samarjit Bhattacharjee, Adv.

For Respondent(s)            :      Mr. D. Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 14/02/2022 Heard.

Judgment is reserved.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Sabyasachi G.

 
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