For vs For
2022 Latest Caselaw 171 Tri

Citation : 2022 Latest Caselaw 171 Tri
Judgement Date : 14 February, 2022

Tripura High Court

For vs For on 14 February, 2022

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                    WA 228/2021

For Appellant(s)             :      Mr. D. Sharma, Addl. G.A.

For Respondent(s)            :      Mr. T.D. Majumder, Sr. Adv.

Mr. S. Roy, Adv.

Mr. Tapash Halam, Adv.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 14/02/2022 Heard.

Judgment is reserved.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Sabyasachi G.

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