Mr. A. Nandi vs None
2022 Latest Caselaw 164 Tri

Citation : 2022 Latest Caselaw 164 Tri
Judgement Date : 11 February, 2022

Tripura High Court

Mr. A. Nandi vs None on 11 February, 2022

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                   CRP 6 of 2022

        For Petitioner(s)                : Mr. A. Nandi, Adv.
        For Respondent(s)                : None.

                   HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                       ORDER

11.02.2022

Heard Mr. A. Nandi, counsel for the petitioner.

Judgment reserved.

JUDGE

Dipak

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