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Mr. S. Lodh vs Mr. S.S. Dey
2022 Latest Caselaw 148 Tri

Citation : 2022 Latest Caselaw 148 Tri
Judgement Date : 8 February, 2022

Tripura High Court
Mr. S. Lodh vs Mr. S.S. Dey on 8 February, 2022
                                   Page 1 of 1



                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C)(HC) No.04/2021

For Petitioner(s)                : Mr. S. Lodh, Advocate.
For Respondent(s)                : Mr. S.S. Dey, Advocate General,

Mr. Bidyut Majumder, Asstt. S.G., Mr. Ratan Datta, P.P., Mr. S. Debnath, Addl. P.P., Ms. A. Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 08/02/2022 (Indrajit Mahanty, C.J.)

Arguments concluded.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

 
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