For vs Ms. A. Debbarma
2022 Latest Caselaw 127 Tri

Citation : 2022 Latest Caselaw 127 Tri
Judgement Date : 2 February, 2022

Tripura High Court

For vs Ms. A. Debbarma on 2 February, 2022

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                         FA 5 of 2019

        For Appellant(s)                 : Mr. P Roy Barman, Sr. Adv.
                                           Ms. A. Debbarma, Adv.
        For Respondent(s)                : Mr. Acharjee, Adv.

                     HON'BLE MR. JUSTICE T. AMARNATH GOUD
                      HON'BLE MR. JUSTICE ARINDAM LODH

                                           ORDER

02.02.2022

Heard both sides.

Judgment reserved.

JUDGE JUDGE

Dipak

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