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For vs Mr. B Majumder
2022 Latest Caselaw 124 Tri

Citation : 2022 Latest Caselaw 124 Tri
Judgement Date : 2 February, 2022

Tripura High Court
For vs Mr. B Majumder on 2 February, 2022
                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                     WP(C) 859 of 2021

       For petitioner(s)         :     Mr. Kundan Pandey, Adv
       For Respondent(s)         :     Mr. B Majumder, Asst. SG

HON'BLE MR. JUSTICE S. TALAPATRA Order 02.02.2022

Let the matter be listed on 04.03.2022.

In the meanwhile, the respondents shall invariably file

their reply, if any.

On that date, this matter will be heard finally as it has

been claimed by Mr. Pandey, learned counsel appearing for the

petitioner that the controversy raised in this writ petition is covered

by a Division Bench decision of this court in Union of India Vs. Smt.

Reba Das & Ors [judgment dated 11.01.2022 delivered in WA 289 of

2021].

Mr. B Majumder, Asst. SG appears for the respondent-

Union of India. None appears for the State respondents.

JUDGE

lodh

 
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