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For vs For
2022 Latest Caselaw 123 Tri

Citation : 2022 Latest Caselaw 123 Tri
Judgement Date : 2 February, 2022

Tripura High Court
For vs For on 2 February, 2022
                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                     Cont. Cas (C)88 of 2021

       For petitioner(s)         :        Mr. Samarjit Bhattacharjee, Adv
       For Respondent(s)         :        Mr. D Sarma, Addl. GA

Mr. P Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA Order 02.02.2022

Let the matter be listed on 09.02.2022 as it has been

stated by Mr. P Saha, learned counsel appearing for the respondents

that the intra-court appeal as preferred from the judgment and order

which has been alleged to have been violated is slated for hearing on

07.02.2022.

Mr. S Bhattacharjee, learned counsel appears for the

petitioner whereas Mr. D Sarma, learned Addl. GA appears for the

respondent No.1 and Mr. P Saha, learned counsel appears for the

remaining respondents.

JUDGE

lodh

 
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