Mr. S.S. Dey vs Mr. Samarjit Bhattacharyee
2022 Latest Caselaw 1128 Tri

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                     HIGH COURT OF TRIPURA
                       _A_G_A_R_T_A_L_A_
                      Review Petition No.31 of 2022
For Petitioner(s)         : Mr. S.S. Dey, Advocate General,
                            Ms. Ayantika Chakraborty, Advocate,
For Respondent(s)         : Mr. Samarjit Bhattacharyee, Advocate,

Mr. D. Deb, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY _O _R _D _E_ R_ 20.12.2022

It is represented by the learned Advocate General that this

review petition is covered by the judgment passed by this Court today in

batch of Review Petition No.27 of 2022 and others and this Court has

allowed the review petitions against the writ petitions in which the common

question of facts have been decided. In view of the same, even this present

review petition needs to be allowed.

Learned counsel for the respondents seeks time to file counter

affidavit to the review petition as they are disputing the facts that this

review petition is not forming part and parcel of the earlier batch of review

petitions. However, this needs an examination.

List this matter on 12.01.2023.

(S.G. CHATTOPADHYAY, J) CHIEF JUSTICE (ACTING)

Dipesh