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Mr. P. Roy Barman vs Mr. A. Nandi
2022 Latest Caselaw 1035 Tri

Citation : 2022 Latest Caselaw 1035 Tri
Judgement Date : 7 December, 2022

Tripura High Court
Mr. P. Roy Barman vs Mr. A. Nandi on 7 December, 2022
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                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                         CRP 31/ 2021

For Petitioner(s)              :       Mr. P. Roy Barman, Sr. Advocate
                                       Mr. K. Nath, Advocate
For Respondent(s)              :       Mr. A. Nandi, Advocate.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 07/12/2022

Heard Mr.P. Roy Barman, learned senior counsel appearing along with Mr.K.

Nath, advocate for the petitioner.

Mr. A. Nandi, learned Advocate appearing for the respondent is heard at length.

The case is reserved for judgment.

JUDGE

paritosh.

 
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