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For The vs For The
2022 Latest Caselaw 1008 Tri

Citation : 2022 Latest Caselaw 1008 Tri
Judgement Date : 2 December, 2022

Tripura High Court
For The vs For The on 2 December, 2022
                                               1




                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                       CRP 67of 2022

                                         BEFORE
                  HON'BLE MR.JUSTICE S.G.CHATTOPADHYAY


               For the Applicant(s)          : Mr. D.Deb, Adv.
                                               Mr. D.Debnath, Adv.

               For the Respondent(s)         : Mr. N.Chowdhury, Adv


                                          ORDER

02.12.2022

Heard Mr.D.Deb, learned counsel appearing along with

Mr.D.Debnath, learned advocate for the petitioner.

Heard Mr.N.Chowdhury, learned counsel appearing for

the respondent.

Judgment is reserved.

JUDGE

Saikat Sarma

 
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