Mr. S.M.Chakraborty vs Mr. D.K.Biswas
2022 Latest Caselaw 1004 Tri

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                         CRP No.94 of 2022
                                              BEFORE

                     HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

               For the Petitioner(s)      :     Mr. S.M.Chakraborty, Sr. Adv.
                                                Mrs. P.Chakraborty, Adv.
                                                Mrs. Ankita Pal, Adv.

               For the Respondent(s)      :     Mr. D.K.Biswas, Sr. Adv.
                                                Mr. G.K.Nama, Adv.

                                              ORDER

01.12.2022

Heard Mr.S.M.Chakraborty, learned Sr. Advocate

appearing for the petitioner along with Ms. P.Chakraborty, and

Ms.Ankita Pal, learned advocates.

Heard Mr. D.Biswas, learned Sr. Advocate appearing

along with Mr. G.K.Nama and Mr. S.S.Debnath, learned advocates

for the respondent namely Indian Oil Corporation.

Judgment is reserved.

JUDGE

Saikat Sarma