For The vs For The
2022 Latest Caselaw 821 Tri

Citation : 2022 Latest Caselaw 821 Tri
Judgement Date : 31 August, 2022

Tripura High Court

For The vs For The on 31 August, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                        CRL.A(J) NO.21 OF 2021

       HON'BLE MR. JUSTICE T. AMARNATH GOUD
         HON'BLE MR. JUSTICE ARINDAM LODH
Present:

For the Appellant(s)             : Mr. P.K. Pal, Advocate.
                                   Mr. S. Datta, Advocate.

For the Respondent(s)            : Mr. S. Debnath, Addl. P.P

31.08.2022

Order

Arguments heard.

Judgment reserved.

JUDGE JUDGE

suhanjit

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