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Present vs For The
2022 Latest Caselaw 797 Tri

Citation : 2022 Latest Caselaw 797 Tri
Judgement Date : 25 August, 2022

Tripura High Court
Present vs For The on 25 August, 2022
                               Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                         MAT APP NO.7 OF 2021

             HON'BLE MR. JUSTICE T. AMARNATH GOUD
            HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Present:
For the Appellant(s)            : Mr. D.K. Biswas, Sr. Advocate.
                                  Mr. G.K. Nama, Advocate.

For the Respondent(s)           : Mr. P. Saha, Advocate.

25.08.2022

Order

Heard both sides.

Joint petition has been filed by both the parties in

terms of the agreements/commitments made before this

Court through their learned counsel.

List the matter on 01.09.2022 in the caption of

Judgment at 10.30 A.M when both the parties shall be

personally present before this Court.

Learned counsel appearing for the parties shall inform

their client in regard to their personal appearance as

mentioned above.

                 JUDGE                            JUDGE


suhanjit
 

 
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