For vs Mr. Partha Saha
2022 Latest Caselaw 789 Tri

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               W.A. No.268/2021

For Appellant(s)                 : Mr. Debalay Bhattacharjee, G.A.,
                                   Mr. Partha Saha, Advocate.
For Respondent(s)                : Mr. Bidyut Majumder, Asstt. S.G.,

Mr. Pawan Shree Agrawal, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 23/08/2022 (Indrajit Mahanty, C.J.)

Hearing concluded.

Learned counsel representing the parties are requested to submit

their written notes of submission latest by Friday (26.08.2022) directly to the

Court Master after exchanging the copies of the same to the counsel of the

respective parties.

Judgment is reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak