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Present vs For The
2022 Latest Caselaw 750 Tri

Citation : 2022 Latest Caselaw 750 Tri
Judgement Date : 5 August, 2022

Tripura High Court
Present vs For The on 5 August, 2022
                                  Page 1 of 1


                         HIGH COURT OF TRIPURA
                              AGARTALA

                            RSA NO.37 OF 2022

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Appellant(s)               : Mr. D. Deb, Advocate.

For the Respondent(s)              : None.

05.08.2022

Order

Heard Mr. D. Deb, learned counsel appearing for the

appellants.

The appeal is admitted for hearing on the following

substantial question of law:-

"Whether the Judgment & Decree passed by the learned Courts below suffers from perversity?"

Call for the records of the Court below.

Issue usual notice.

Petitioner is at liberty to take out personal notice by way of

registered post with A.D., and file proof of service.

List the matter in its usual course for hearing after the

preparation of the paper book and supplying the same to the

learned counsels for the parties following the due procedure of

law.

JUDGE

suhanjit

 
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