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For vs For
2022 Latest Caselaw 473 Tri

Citation : 2022 Latest Caselaw 473 Tri
Judgement Date : 28 April, 2022

Tripura High Court
For vs For on 28 April, 2022
                         HIGH COURT OF TRIPURA
                               AGARTALA
                                Mat. App. 2/2020

For Appellant(s)            :      Mr. PS Roy, Adv.

For Respondent(s)           :      Mr. Somik Deb, Sr. Adv.

Mr. B. Debbarma, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

28/04/2022

Heard Mr. PS Roy, learned counsel appearing for the

appellant.

Also heard Mr. Somik Deb, learned senior counsel

appearing along with Mr. B. Debbarma, learned counsel for the

respondent.

Hearing is complete and judgment stands reserved.

                 JUDGE                                   JUDGE




Sabyasachi G.
 

 
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