Mr. Somik Deb vs Mr. S. Saha
2022 Latest Caselaw 439 Tri

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                           WP(C)No.198 of 2022
     For Petitioner(s)       :   Mr. Somik Deb, Sr. Adv.
                                 Mr. Abir Baran, Adv.
     For Respondent(s)       :   Mr. S. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 12/04/2022 It appears from the records that the respondents No.1-4

have filed the reply.

Mr. Somik Deb, learned senior counsel assisted by Mr.

Abir Baran, learned counsel appearing for the petitioners has

submitted that the petitioners will not file any rejoinder.

Let the matter be listed on 18.05.2022 along with

WP(C)199 of 2022, WP(C)No.229 of 2022 and WP(C)No.222 of

2022 as it has been stated by Mr. Deb, learned senior counsel

that those matters can be disposed of by a common judgment

inasmuch as a common question has been raised in all those

writ petitions.

Mr. S. Saha, learned counsel appears for the respondents.

JUDGE

Moumita