Citation : 2022 Latest Caselaw 406 Tri
Judgement Date : 6 April, 2022
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
WA No.59 of 2022
For Appellant(s) : Ms. Sarama Deb, Advocate.
For Respondent(s) : None.
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
_O_ R_ D_ E_ R_ 06/04/2022 (Indrajit Mahanty, CJ)
Issue notice to the respondent, returnable within 4(four)
weeks.
Matter be listed on 18.05.2022.
In the meantime, the operation of the impugned judgment
dated 07.10.2021 and 15.11.2021 passed by the Hon'ble Single Judge in
WP(C) No.762 of 2020 is stayed.
(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ
Dipesh
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