Mr. R Datta vs Mr. D Bhattacharjee
2021 Latest Caselaw 977 Tri

Citation : 2021 Latest Caselaw 977 Tri
Judgement Date : 27 September, 2021

Tripura High Court

Mr. R Datta vs Mr. D Bhattacharjee on 27 September, 2021

                                     HIGH COURT OF TRIPURA
                                           AGARTALA

                                    Cont. Cas(C) No. 50 of 2021

          For Petitioner(s)                  : Mr. R Datta, Adv.

          For Respondent(s)                  : Mr. D Bhattacharjee, Sr. Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 27.09.2021

It has been stated at the bar that the judgment dated 09.02.2021

as delivered in WP(C) No.160 of 2018 has been set aside by a Division Bench

of this court.

In view of that uncontroverted statement, this proceeding stands

closed. Notice issued on the respondents is recalled.

JUDGE

Satabdi

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