Ms. A. Debbarma vs Mr. S. Bhattacharjee
2021 Latest Caselaw 971 Tri

Citation : 2021 Latest Caselaw 971 Tri
Judgement Date : 24 September, 2021

Tripura High Court

Ms. A. Debbarma vs Mr. S. Bhattacharjee on 24 September, 2021

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                              Crl. Rev. P. No. 42 of 2021

For Petitioner(s)         :        Ms. A. Debbarma, Adv.

For Respondent(s)         :        Mr. S. Bhattacharjee, Adv.

Mr. T. Chakraborty, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

24/09/2021

Heard Ms. A. Debbarma, counsel appearing for the

petitioners.

Heard Mr. S. Bhattacharjee, learned counsel appearing along

with Mr. T. Chakraborty, counsel for the respondent husband.

The judgment is reserved.

JUDGE

Rudradeep

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