Mr. Arijit Bhowmik vs Mr. D. Bhattacharya
2021 Latest Caselaw 931 Tri

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                                    HIGH COURT OF TRIPURA
                                           AGARTALA
                                     Cont.Cas(C)No.39 of 2021

               For Petitioner(s)       :       Mr. Arijit Bhowmik, Adv.

               For Respondent(s)       :       Mr. D. Bhattacharya, Sr. Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 16/09/2021 Mr. D. Bhattacharya, learned senior counsel appearing for

the respondents has submitted that the judgment and order

violation of which has been complained by the petitioner has

been complied with but he has failed to produce any final order

in this regard and for that reason, he prays some

accommodation.

Prayer stands allowed.

List the matter on 22.09.2021.

Before that date, Mr. Bhattacharya, learned senior counsel

shall produce the final order after supplying a copy to the

counsel for the parties.

Mr. A. Bhowmik, learned counsel appears for the

petitioner.

JUDGE

Sabyasachi B