Mr. P. K. Biswas vs Mr. Ratan Datta
2021 Latest Caselaw 892 Tri

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                        Crl. Rev. P. No.98 of 2016
For Petitioner(s)   :     Mr. P. K. Biswas, Sr. Advocate.
                          Mr. P. Majumder, Advocate.
                          Ms. Sangeeta Debbarma, Advocate.
                          Ms. Sukla Saha, Advocate.
For Respondent(s):        Mr. Ratan Datta, Public Prosecutor.
                          Mr. S. Ghosh, Additional Public Prosecutor.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

10/09/2021

Heard Mr. P. K. Biswas, learned Sr. Advocate appearing

along with Mr. P. Majumder, Ms. Sangeeta Debbarma and Ms.

Sukla Saha, learned counsel for the petitioner.

Heard Mr. Ratan Datta, learned Public Prosecutor appearing

along with Mr. S. Ghosh, learned Additional Public Prosecutor for

the State-respondents.

Judgment is reserved.

JUDGE

Dipankar