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For vs Mr. Partha Saha
2021 Latest Caselaw 881 Tri

Citation : 2021 Latest Caselaw 881 Tri
Judgement Date : 9 September, 2021

Tripura High Court
For vs Mr. Partha Saha on 9 September, 2021
                                   Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA
                I.A. No.01/2021 in WP(C) No.910/2019(DO)

For Applicant(s)                  : Mr. Debalay Bhattacharjee, G.A.,
                                    Mr. Partha Saha, Advocate.
For Respondent(s)                 : Ms. A. Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

09/09/2021

Learned Government Advocate stated that the directions

contained in the main judgment of this Court have been complied with and,

therefore, he does not press for this petition for extension of time.

I.A. disposed of.

(AKIL KURESHI), CJ

Pulak

 
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