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For vs For
2021 Latest Caselaw 873 Tri

Citation : 2021 Latest Caselaw 873 Tri
Judgement Date : 8 September, 2021

Tripura High Court
For vs For on 8 September, 2021
                                           Page 1 of 1




                               HIGH COURT OF TRIPURA
                                 _A_G_A_R_T_A_L_A_
                                   Crl. A(J). No. 14 of 2020
For Appellant(s)               :   Ms. Sarama Deb, Advocate.
For Respondent(s)              :   Mr. Sumit Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE ARINDAM LODH

_O_ R_ D_ E_ R_ 08/09/2021 (Akil kureshi, CJ)

Heard.

Judgment reserved.

(A. LODH), J (AKIL KURESHI), CJ

A. Ghosh

 
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