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Mr. Samrat Bhattachrjee vs Mr. Ratan Datta
2021 Latest Caselaw 872 Tri

Citation : 2021 Latest Caselaw 872 Tri
Judgement Date : 8 September, 2021

Tripura High Court
Mr. Samrat Bhattachrjee vs Mr. Ratan Datta on 8 September, 2021
                                  Page 1 of 1

                     HIGH COURT OF TRIPURA
                           AGARTALA
                          Crl. A(J) No. 19 of 2020
For Petitioner(s)     :     Mr. Samrat Bhattachrjee, Advocate.
                            Mr. Kawsik Nath, Advocate.
For Respondent(s):          Mr. Ratan Datta, Public Prosecutor.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                 ORDER

08/09/2021

Heard Mr. S. Bhattacharjee, learned counsel appearing along with

Mr. K. Nath, learned counsel for the appellant.

Heard Mr. Ratan Datta, learned Public Prosecutor representing the

State.

Judgment is reserved.

JUDGE

Dipankar

 
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