For vs For
2021 Latest Caselaw 870 Tri

Citation : 2021 Latest Caselaw 870 Tri
Judgement Date : 8 September, 2021

Tripura High Court

For vs For on 8 September, 2021

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                            MAC App. No. 37 of 2020

For Appellant(s)        :     Ms. R. Purkayastha, Adv.

For Respondent(s)       :     Mr. B.N. Majumder, Sr. Adv.

Mr. R. Saha, Adv.

Mr. S. Lodh, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

08/09/2021

Heard Ms. R. Purkayastha, learned advocate appearing

for appellant insurance company.

Heard Mr. S. Lodh, learned counsel appearing for the

claimant respondent.

Also heard Mr. B.N. Majumder, learned senior advocate

appearing along with Mr. R. Saha, advocate for respondent No.2 who is

the owner of the offending vehicle.