For vs For
2021 Latest Caselaw 830 Tri

Citation : 2021 Latest Caselaw 830 Tri
Judgement Date : 2 September, 2021

Tripura High Court

For vs For on 2 September, 2021

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                             Crl. A. (J) No. 54 of 2020

For Appellant(s)        :      Mr. Samarjit Bhattacharjee, Adv.

For Respondent(s)       :      Mr. S. Debnath, Addl. P.P.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

02/09/2021

Heard Mr. Samarjit Bhattacharjee, learned legal aid

counsel for the appellant.

Heard Mr. S. Debnath, learned Addl. P.P representing

the State respondent.

The Judgment is reserved.

JUDGE

Rudradeep

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